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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(4) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(4)Stenographers.-(a) Must have passed the Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any other Examination recognised by the Government as equivalent thereto.
(b)Must possess a minimum speed of 80 words per minute and 25 words per minute respectively in Hindi Shorthand and Typewriting. Candidates knowing English Shorthand and Typewriting also will, other things being equal, be given preference.