Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in The Punjab Tobacco Vend Fees (Repealing) Act, 1953 2. Repeal of Punjab Act V of 1934. - The Punjab Tobacco Vend Fees Act, 1934 (Act V of 1934) is hereby repealed.
