Section 16 in Assam Employees' State Insurance (Medical Benefit) Rules, 1958
16. Rank and precedence of Insurance Medical Officers.
(1)Where more than one Insurance Medical Officers have been appointed to a State Insurance dispensary, the State Government shall specify their rank or precedence.(2)the senior Insurance Medical Officers for the time being shall, from time to time, make such arrangements as he thinks fit for the distribution of the work at the State Insurance dispensary among the Insurance Medical Officers appointed thereto.
