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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(1) in Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952

(1)This Act may be called [the Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952.] [Substituted for short title by Andhra Pradesh Act No. IX of 1961.]