Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(4)(ii) in Bihar Education Code, 1961

(ii)A Madrasa provides instruction in Islamic subjects above the primary standard and prepares candidates for the examinations held by the Madrasa Examination Board.