Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)Platform Screen Door-
(i)Opening or dosing of the Platform Screen Doors shall be after receipt of the Doors Open or Doors Close command signals from the Signaling Link;
(ii)Signaling link enables automatic operation of the Platform Screen Doors only when the train stops within ±500mm of it's normal stopping position, in the rare event of a train stopping outside this limit, the train may be driven under operator's control in Cut out mode, if necessary, to reposition it, and allow normal operation of the Platform Screen Doors when correctly positioned in accordance with sub-rules (9), (10) and (11) of rule 31.