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[Cites 0, Cited by 0] [Section 269] [Entire Act]

Union of India - Subsection

Section 269(269) in The Railway Protection Force Rules, 1987

269.1Guard of Honour shall be detailed to -
(i)attend the arrival and departure by railway train of the President, Vice-President, Prime Minister and the Governor of a State; and
(ii)for the independence and Republic Day celebrations or other ceremonialfunctions of national importance.