Section 93 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
93.
The appointing authority may, in recognition of exceptionally, good service of an employee of the Corporation grant to him :-(i)an award not exceeding one half of the pay of such an employee;(ii)one or two increments in the time scale of his post;Provided that the Board may award any amount of money or grant any number of increments.
