Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Madhya Pradesh - Subsection Section 372(50) in M.P. Civil Court Rules, 1961 (50)[ Applications under Section 307 (5) of the Madhya Pradesh Municipal Corporation Act, 1956.] [Inserted vide Notification No. 13523-III-1-5-57, dated 22-11-1966, Published in M.P, Rajpatra, Part IV (Ga), dated 2-12-1966 at page 999.]
