State Consumer Disputes Redressal Commission
B.M., Indusind Bank vs Smt. Devwati Nayak & Anr. on 6 April, 2023
Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak FA/2019/107 FA/2019/193 Allowed Page 1 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak FA/2019/107 FA/2019/193 CC/56/2018 Allowed Page 2 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak 11/AM-1126 FA/2019/107 FA/2019/193 FA/2019/107 FA/2019/193 Allowed Page 3 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak TATA LPK 407/27 TIPPER C.G.11 A.M 1126 Allowed Page 4 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak Allowed Page 5 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak Allowed Page 6 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak TATA LPK 407/27 TIPPER No. C.G.11 A.M 1126 4SPCR11HSY630522 MAT505551H8J18246 Allowed Page 7 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak TATA LPK 407/27 TIPPER No. C.G.11 A.M 1126 Allowed Page 8 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak Allowed Page 9 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak FA/2019/107 FA/2019/193 FA/2019/107 FA/2019/193 CC/56/2018 Date of Pronounced on 06 April 2023 Allowed Page 10 of 11 Appeal B.M, Indusind Bank Date of Pronounced Case No. Vs. on 06.04.2023 FA/19/107 Smt Devwati Nayak & anr FA/19/193 Claim Manager Cholamandlam M.S.Gen Insu. Co. Ltd Vs Smt Devwati Nayak Allowed Page 11 of 11