Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(2) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 (2)The powers, functions, appointments and the conditions of service of the Heads of the Departments shall be as prescribed by the regulations.
