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State of Uttar Pradesh - Section

Section 28 in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

28. Heads of the Departments.

(1)There shall be a Head of the Department for each of the departments in the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].
(2)The powers, functions, appointments and the conditions of service of the Heads of the Departments shall be as prescribed by the regulations.