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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(3)(iv) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(iv)the State Government revises its instructions with regard to the minimum flow of water downstream of diversion structure of the small hydro projects and implements the same;