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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

(2)The category of posts and the composition of the Services Selection Committees referred to in sub-regulation (1) shall be the following, namely:-
(a)For HODs
(i) [ Joint Secretary of the Ministry of Shipping looking after the charge of PHRD [Substituted by Notification G.S.R. No. 36(E), dated 15.1.2016 (w.e.f. 7.1.2009).] Chairman]
(ii) Chairman/Dy. Chairman of the Port Member
(iii) Any other Port Chairman or an Officer having Member wideexperience in the filed to be nominated by the Ministry ofShipping Member
(iv) Representative of SC/ST and OBCs nominated by theMinistry of Shipping. Member
(b)For Class-I posts
(i) Chairman Chairman
(ii) Dy. Chairman Member
(iii) HOD in charge of the Department in which the vacancyoccurs Member
(iv) HOD. in charge of General Administration DepartmentMember  
(v) Representative of SC/ST and OBCs nominated bY theChairman. Member
(c)For Class-II posts
(i) Dy. Chairman Chairman
(ii) Head of the Department in which the vacancy arises Member
(iii) HOD in charge of General Administration Department Member
(iv) Representative of SC/ST and OBCs nominated by thechairmen. Member
(d)For Class-III and IV posts (Common categories)
(i) Dy. Chairman or in his absence, HOD nominated by thechairman of the Board. Chairmen
(ii) HOD in charge of General Administration Department Member
(iii) A Senior officer in the grade not below Rs160000-400-20800 to be nominated by the Chairman. Member
(iv) Representative of SC/ST and OBCs nominated by thechairman. Member
(e)For Class-III and IV posts (Uncommon categories)
(i) HOD, where the vacancy arises Chairman
(ii) HOD in charge of General Administration Department Member
(iii) A senior officer of the concerned Division in the gradenot below Rs 16000-400-20800 to be nominated by the Chairman. Member
(iV) Representative of SC/St and OBCs nominated by theChairman. Member
The Appointing Authority may also nominate any person not in the service of the Board to be a member of a Services Selection Committee if such a person is specialized in the relevant field. Where any member of the Services Selection Committee is not available, the Appointing Authority may nominate another officer of appropriate level in his place to attend the meeting.