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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(9) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(9)For best district award: - (a) The Award shall be given to the best district, which has done outstanding work by providing rehabilitative services to persons with disabilities through the district rehabilitation center. The award shall be given to the Collector and the nodal Officer of the implementing agency from the selected district. The criteria for selection of a best district is as under:-
SI. No. Criteria Weight
(i) Clarity in strategy and planning 30%
(ii) Involvement of the district administration and local NGOs/agencies; 20%
(iii) Overall performance in terms of core service to be providedby a district centre; 20%
(iv) Convergence of schemes and resources of different departmentsfor the benefit of persons with disabilities includingutilization of the ADIP Scheme; and 15%
(v) Innovation in modes of provision of services especially withreference to prevention strategy namely, nutrition, health,sanitation, waste disposal, etc. 15%
(b)The applications shall be invited in the prescribed format attached at Annexure-I.