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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(c) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(c)[ Change of stream after passing the examination. - A candidate who has passed the XIth class examination from any institution affiliated with the Board or any equivalent examination may again seek admission in the XIth class, as a regular student, in any institution affiliated with the Board and opt for a new stream not already passed by him. Such a candidate shall clear all the subjects of the new stream in order to pass the examination. He shall be given a fresh certificate by the head of the institution.] [Inserted vide Board's Item No. 4(3) dated 11.7.1995.]