Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45B] [Entire Act] State of Odisha - Subsection Section 45B(2) in The Wild Life (Protection) (Orissa) Rules, 1974 (2)Fishing with the help of chemicals, explosives, poison and poisoned bait, poisoned weapon, artificial lights, or mechanised boats shall be strictly prohibited.
