Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2) in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982 (2)The Sub-Assistant Engineers referred to in Clause (b) of Sub-rule (1) shall on and from the date of commencement of these rules be re-designated as Junior Engineers.
