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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(49) in Jharkhand Building Byelaws 2016

49.2For Non-Residential:
49.2.1Building above ground + 2 floor
49.2.2I person capacity per 500 sqm. or fraction thereof of built-up area excluding ground floor and covered parking area
49.2.3Minimum number of lifts to be 2 for all non-residential building above ground + 3 and the minimum capacity shall be 6 persons per floor.
Note:- 1. All the lift requirements shall be subject to fire requirement.