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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(1)(a) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(a)Examine and review the safeguards for the rights provided by or under any law related to children and recommend measures for their effective implementation;