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State of Madhya Pradesh - Section

Section 6 in M.P. Road Safety Fund Rules, 1995

6. Expenditure.

- Expenditure from this fund shall be made chiefly on the following three purposes :-(A)Traffic Engineering Measures,-
(1)Survey, installation and maintenance of Automatic Signals and blinkers at important intersections in cities.
(2)Fixing of cat's eye, reflectors, road signs, construction of road dividers, islands, road markings on road and their maintenance.
(3)Purchase and maintenance of cones, drums, barricades, bollards, watch-towers, lighting on roads, loudspeakers, loud hailers etc. for traffic control.
(4)Purchase and maintenance of various types of vehicles and telecommunication equipments for traffic control.
(5)Any other engineering measures or equipment deemed by the D.G.P., M.P., to be necessary and useful.
(B)Traffic Education,-
(1)Establishment of Traffic education parks.
(2)Preparing literature and educational material such as road sign chart, traffic rules safe driving, how to overtake, how to cross roads etc. for distribution among public and children.
(3)Preparing and screening of short films on road safety on Doordarshan and in various educational institutions in the Districts.
(4)Preparing slides on traffic rules, and their public screening.
(5)To put up hoardings and release advertisements in news papers on traffic rules and road safety.
(6)To organise painting, Eassy writing debate competitions etc., for children.
(7)Constitute road safety squad in all districts.
(8)Purchase Mobile Vans, for publicity of traffic regulations fitted with T.V., VCR and other equipments.
(9)Purchase/maintenance of computers for traffic data analysis.
(10)Purchase of Videorama (Video projection system) and VCR with Video Camera.
(11)Organising permanent road safely exhibitions in major cities.
(12)Constitute Traffic Wardens Organisations in all major cities.
(13)To organise Road Safety Week every year.
(14)To send Police Officers of different ranks for training in traffic within the country and abroad as per prevalent rules, organise seminars, workshops, training etc., on road safety measures.
(C)Traffic Enforcement-
(1)Purchase and maintenance of crane, equipment etc., for the removal of vehicles.
(2)Purchase and maintenance of doppler radar etc., for checking speed of vehicles.
(3)Purchase of pollution checking equipment, breath analyser and other modern equipment etc.
(4)Any other equipment related to road safety which is deemed by the Director General of Police, Madhya Pradesh to be necessary and useful.