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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(14) in M.P. Road Safety Fund Rules, 1995

(14)To send Police Officers of different ranks for training in traffic within the country and abroad as per prevalent rules, organise seminars, workshops, training etc., on road safety measures.
(C)Traffic Enforcement-