Section 26 in Bhakta Kavi Narsinh Mehta University Act, 2015
26. Academic Council.
(1)The Academic Council shall be the academic body of the University and shall consist of the following members, namely:-(i)the Vice-Chancellor, ex-officio Chairperson;(ii)the Pro-Vice-Chancellor;(iii)the Deans of Faculties;(iv)not more than six faculties, excluding the Deans of Faculties to be nominated by the Vice-Chancellor.(2)The term of office of the members of the Academic Council other than the ex-officio members shall be three years:Provided that a member specified in clauses (iii) and (iv) of subsection (1) shall cease to hold his office as such member, if he ceases to be a Dean of a Faculty or, as the case may be, a member of the respective Faculty.
