Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in The Assam Bonded Warehouse Rules, 1965 1. Short title. (1)These rules may be called the Assam Bonded Warehouse Rules, 1965.(2)They shall be deemed to have come into force from 8th November, 1977.
