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[Section 16]
[Entire Act]
State of Punjab - Subsection
Section 16(1) in The Adesh University Act, 2012
| (a) | the Chancellor or his nominee ; | .. | Chairperson |
| (b) | the Vice- Chancellor ; | .. | Member |
| (c) | two members of the Foundation nominated by theFoundation ; | .. | Members |
| (d) | the Director of the Directorate concernedrelating to education as representative of the State Government ; | .. | Member |
| (e) | three persons who are not the members of theFoundation nominated by the Foundation ; | .. | Members |
| (f) | two persons from amongst the teachers nominatedby the Foundation ; and | .. | Members |
| (g) | two teachers nominated by the Vice-Chancellor | .. | Members |