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State of Punjab - Section

Section 16 in The Adesh University Act, 2012

16. The Board of Management.

(1)The Board of Management shall consist of the following members, namely :-
(a) the Chancellor or his nominee ; .. Chairperson
(b) the Vice- Chancellor ; .. Member
(c) two members of the Foundation nominated by theFoundation ; .. Members
(d) the Director of the Directorate concernedrelating to education as representative of the State Government ; .. Member
(e) three persons who are not the members of theFoundation nominated by the Foundation ; .. Members
(f) two persons from amongst the teachers nominatedby the Foundation ; and .. Members
(g) two teachers nominated by the Vice-Chancellor .. Members
(2)The Board of Management shall exercise such powers and perform such functions, as may be prescribed.
(3)The Board of Management shall meet at least twice in a calendar year.
(4)The quorum for meeting of the Board of Management shall be five.