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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(3)(xi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xi)Organise workshops on Rehabilitation programmes and services available under Central and State Government Schemes, spread awareness and facilitate access to such schemes and services;