Section 289(12)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 289(12)] [Section 289] [Entire Act]

(d)In the case of Supply and Secretariat Branch candidates :

(i)They must have passed the Higher Educational Test;

(ii)They must not be older than 25 years on the 30th June of the year in which the Preliminary Selection Board is held; and

(iii)They must have passed professionally for Leading Writer/Leading Stores Assistant.

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