Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(8)(ii) in Andhra Pradesh Panchayat Raj Act, 1994

(ii)any lease, sale or purchase of immovable property or any agreement for the same; or