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[Cites 0, Cited by 0] [Section 1078] [Entire Act]

Bengal Presidency - Subsection

Section 1078(a) in Police Regulations, Bengal , 1943

(a)In the receipt register (in Bengal Form No. 16) shall be entered all papers received, except the following which, being registered elsewhere or filed day by day, need not be entered in this book: First Information Reports, progress reports final memoranda, case diaries, release notices and periodical returns.