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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(1) in First Statutes of the University of Udaipur

(1)There shall be Committee of Courses for each subject or group of subjects. The member of Committees of Courses in each faculty as also the number of members of each Committee shall be determined by the Academic Council on the recommendation of the faculty concerned.