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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

(d)all expressions not defined in the regulations but defined either in the Act or the Rules shall have the respective meaning assigned to them in the Act, or as the case may be, the Rules.