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State of Tamilnadu - Section

Section 2 in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

2. Definitions.

- In these regulations unless the context otherwise requires,-
(a)"Adult" means any person who is not less than 21 years of age;
(b)"Local Committee" means a local committee constituted under sub-section (1) of section 15;
(c)"Rules" means the 'Tamil Nadu Bhoodan Yagna Rules, 1959;
(d)all expressions not defined in the regulations but defined either in the Act or the Rules shall have the respective meaning assigned to them in the Act, or as the case may be, the Rules.