Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(xv) in The Punjab Land Revenue Rules (xv)[ render all possible assistance to the village postman, while passing the night in the village, in safeguarding the cash and other valuables that he carries.] [Added by Punjab Government notification No. 1557-E, dated 18th April, 1939.]
