Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(d) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes (d)Clinical Pathology laboratory for clinical laboratory services, suitably equipped for all necessary investigation with accommodation for waiting patients;
