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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)Non-traffic hours are defined as the hours between the passage of the last train, including any work train, and a published time before start of traffic again in the morning and the normal time shall be published in the relevant handbooKs which may be varied from time to time by the Bangalore Metro Railway.