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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(a) in Instructions for The Administration of The Indian Boilers Act, 1923

(a)The Chief Inspector shall work under the administrative control of the Labour Commissioner, Uttar Pradesh and shall submit to him-
(i)an annual report on the administration of the Act;
(ii)such other reports and returns as may be called for.