Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(2) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014 (2)The name, address and phone numbers of the manager, resident manager and the security personnel shall be displayed at a prominent place in the premises.
