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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Anjul Kumar vs . State Of H.P. & Ors. on 21 November, 2022

Bench: Sabina, Sushil Kukreja

Anjul Kumar Vs. State of H.P. & Ors.

CWP No. 6589/2022

21.11.2022 Present: Mr. Divya Raj Singh, Advocate, for the .

petitioner.

Mr. Ajay Vaidya, Sr. Addl. AG, for respondents No. 1 and 2.

Mr. Devan Khanna, Advocate, for respondent No. 3.

Learned counsel for respondent No. 3 has submitted that reply has already been filed in the office.

However, the same is not on record. Office is directed to trace and place the same on record.

List again on 5th December, 2022.

Interim order to continue.

( Sabina ) Judge ( Sushil Kukreja ) Judge 21st November, 2022 (raman) ::: Downloaded on - 21/11/2022 20:36:14 :::CIS