Supreme Court - Daily Orders
Dileep Sharma vs The State Of Uttar Pradesh on 29 January, 2024
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
SLP Crl.) No(s). 1033/2024 & Ors.
ITEM NO.35 + 72 COURT NO.17 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1033/2024
(Arising out of impugned final judgment and order dated 19-12-2023
in A482 No. 442/2006 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
DILEEP SHARMA Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and IA No.18076/2024-EXEMPTION FROM FILING O.T. and
IA No.20290/2024-EXEMPTION FROM FILING O.T. and IA No.18075/2024-
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA
No.20289/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
ANNEXURES )
WITH
SLP (Crl.) No(s). 941/2024
(FOR ADMISSION and IA No.16628/2024-EXEMPTION FROM FILING O.T. )
Date : 29-01-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE PRASANNA BHALACHANDRA VARALE
For Petitioner(s) Ms. Mukta Gupta, Sr. Adv.
Ms. Nitya Gupta, Adv.
Mr. Sankalp Goswami, Adv.
Ms. Sairica S. Raju, Adv.
Mr. Rishab Kumar, Adv.
Mr. Shivansh Bharatkumar Pandya, AOR
Mr. Gaurav Sarkar, Adv.
Mr. Sudeep Seth, Sr. Adv.
Mr. Anurag Kishore, AOR
Ms. Ritika Srivastava, Adv.
Ms. Somna Dhown, Adv.
For Respondent(s) Mr. Sankalp Goswami, Adv.
Mr. Rishab Kumar, Adv.
Mr. Shivansh Bharatkumar Pandya, AOR
Signature Not Verified UPON hearing the counsel the Court made the following
Digitally signed by
NEETA SAPRA
Date: 2024.01.29
O R D E R
17:11:15 IST Reason:
Issue notice, returnable in six weeks 1 SLP Crl.) No(s). 1033/2024 & Ors.
Learned counsel for the petitioner is at liberty to serve the standing counsel.
In the meantime, there shall be stay of further proceedings in :
(1) Order dated 19.12.2023 passed by Hon’ble High Court of Judicature at Allahabad, Lucknow Bench in Application u/s 482 Cr.P.C. being Cr. Misc. No. 442 of 2006 titled as Niranjan Lal Sharma and Ors. vs. State of U.P. and Ors. and (2) Proceedings in Case No. 3573 of 1999 (earlier No. 243 of 1993) pending before the Chief Judicial Magistrate, Balrampur, U.P. (NEETA SAPRA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) 2