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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(ii) in Jawaharlal Nehru Technological Universities Act, 2008

(ii)all the properties, assets and liabilities and the rights and obligations of the Jawaharlal Nehru Technological University, in relation thereto; and