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State of Rajasthan - Section

Section 10 in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

10. Accounts maintained by the institution

S. No. Name and nature of the Account/ Account Booksmaintained Date from which maintained
1 2 3
     
Place..............Date............. Signature of the applicantDesignation.................
Appendix II[See Regulation No. 5(4)]Office of the Rajasthan Board of Homoeopathic Medicine, JaipurFromShri.....................RegistrarTo......................................................Subject - Recognition for the purposes of affiliation.Sir,With reference to your application No.................. dated ......... on the subject noted above, I have the honour to inform you that Rajasthan Board of Homoeopathic Medicine, Jaipur has, on ................... (vide para............. of the minutes of the meeting of the Board held on...............) accorded recognition for the purposes of affiliation to the.................... (Name of the institution) for the............... (name of the course of study).