Section 180(15) in The Punjab Panchayati Raj Act, 1994
(15)Health and Hygiene:. -(a)establishment and maintenance of hospitals, primary health centres and dispensaries (except medical college hospitals, T.B. Sanitoriums, leprosy hospitals and mental hospitals) ;(b)implementation of immunisation and vaccination programme ;(c)health education activities ;(d)maternity and child health activities ;(e)family welfare activities ;(f)organising health camps with Panchayat Samiti and Gram Panchayat ;(g)measures against environment pollution.
