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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Madhya Pradesh - Subsection

Section 194(1) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(1)The Chairman shall be Controlling Officer in respect of his own travelling and daily allowance bills and he shall also be the Controlling Officer in respect of the bills of the Vice-Chairman and the Secretary of the Board.