Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] Union of India - Subsection Section 150(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (3)Availability of sufficient quantity of drilling fluid weighting material to subdue the well at any time during the drilling operation shall be ensured.
