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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(e) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(e)any other matter pertaining to research programmes which may be referred to by the Vice-Chancellor of the Board or any other authority of the University.