Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Chota Nagpur Division - Section

Section 92 in Chota Nagpur Tenancy Act, 1908

92. Bar to jurisdiction of Courts in matters relating to record-of-rights - No suit shall be brought in any Court in respect of any order directing the preparation of a record-of-rights under this Chapter, or in respect of the framing publication, signing or attestation of such a record or of any part of it.