Section 11(2) in Bihar Contributory Provident Fund Rules, 1948
(2)Interest shall be credited with effect from the 31st March, of each year in the following manner-(i)& (ii) [Deleted vide Not. No. M-1-025/82-4967-F (2), dated 18th May, 1983, Published in Bihar Gazette Part II dated 6.7.1983 at Pg. 525-26].(iii)on all sums credited to the subscriber's account after the 31st March, of the preceding year-interest from the date of deposit upto the 31st March, of the current year;(iv)the total amount of interest shall be rounded to the nearest rupee in the manner provided in sub-rule (3) of rule 8.
