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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2)(iii) in Bihar Contributory Provident Fund Rules, 1948

(iii)on all sums credited to the subscriber's account after the 31st March, of the preceding year-interest from the date of deposit upto the 31st March, of the current year;