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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(d) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(d)Where unused coupons are not returned by the ex-member before the expiry of the period of validity, the cost thereof shall be recoverable from the ex-member by the Secretary.